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Siddaram Hanmant Dudhbhate And ... vs The State Of Maharashtra And Anr
2021 Latest Caselaw 2348 Bom

Citation : 2021 Latest Caselaw 2348 Bom
Judgement Date : 4 February, 2021

Bombay High Court
Siddaram Hanmant Dudhbhate And ... vs The State Of Maharashtra And Anr on 4 February, 2021
Bench: S.S. Shinde, Manish Pitale
                                1/1                 55 Cri. Apeal-453.20.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
                CRIMINAL APPEAL NO.453 OF 2020


Siddharam Hanmant Dubhbhate & Ors. ..                           Appellants

               Vs.

The State of Maharashtra                     ..                Respondents

                                ...
Mr. Vikrant V. Phatate for the appellants.

Mr. J.P. Yagnik, A.P.P. for the State.
                                  ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 04TH FEBRUARY, 2021. P.C:-

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

 
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