Manoj Prabhakar Lohar vs The State Of Maharashtra
2021 Latest Caselaw 2264 Bom

Citation : 2021 Latest Caselaw 2264 Bom
Judgement Date : 3 February, 2021

Bombay High Court

Manoj Prabhakar Lohar vs The State Of Maharashtra on 3 February, 2021

Bench: S.S. Shinde, Manish Pitale

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           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                 CRIMINAL WRIT PETITION NO.73 OF 2021


Manoj S/o Prabhakar Lohar                     ..   Petitioner
      Versus
State of Maharashtra                          ..   Respondent
                                          ...

Mr.S.B.Talekar i/b Mr.Samir A. Vaidya for the Petitioner.
Mrs.S.D.Shinde, APP for the Respondent/State.

                 CORAM:          S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 3RD FEBRUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

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