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Maherban Hasan Babu Khan vs The State Of Maharashtra And Anr
2021 Latest Caselaw 17708 Bom

Citation : 2021 Latest Caselaw 17708 Bom
Judgement Date : 20 December, 2021

Bombay High Court

Maherban Hasan Babu Khan vs The State Of Maharashtra And Anr on 20 December, 2021

Bench: Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                     CR. APPEAL NO. 9 OF 2021

 Maherban Hasan Babu Khan                                 ....APPELLANT
             V/S
 The State Of Maharashtra And Anr                       ....RESPONDENT

JAGDISH KUMAR SANJEEV HEGDE for Petitioner N.B.Patil, APP Ms. Rebecca Gonsalves for R-2

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 20th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

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Maherban Hasan Babu Khan vs The State Of Maharashtra And Anr
2021 Latest Caselaw 17708 Bom

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Maherban Hasan Babu Khan vs The State Of Maharashtra And Anr2021 Latest Caselaw 17708 Bom

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Maherban Hasan Babu Khan vs The State Of Maharashtra And Anr
2021 Latest Caselaw 17708 Bom