Salman Gudubhai Patel vs The State Of Maharashtra
2021 Latest Caselaw 17111 Bom

Citation : 2021 Latest Caselaw 17111 Bom
Judgement Date : 8 December, 2021

Bombay High Court

Salman Gudubhai Patel vs The State Of Maharashtra on 8 December, 2021

Bench: Virendrasingh Gyansingh Bisht

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3235 OF 2021

 Salman Gudubhai Patel                                    ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Mr. Sagar Tambe i/b Ritesh Thobde for Applicant Mr. A.A.Palkar, APP for Respondent State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 8th December, 2021 P.C. :