Atul Bapurao Pawar vs The State Of Maharashtra
2021 Latest Caselaw 16955 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 2720 OF 2021

 Chanda Tanaji Mohite                                     ....APPLICANT
             V/S
 The State Of Maharashtra                              ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 2636 OF 2021

Atul Bapurao Pawar ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT

Mr. ANIKET VAGAL for Applicant in BA/2720/2021 Mr. Ganesh Gole i/b Mr. Ritesh Ratnam for Applicant in BA/2636/2021 Mr. Abhaysingh A Shinde for Applicant in IA/ST/18568/21 & IA/2496/21 Mr. H.J.Dedhia APP for Respondent State

CORAM : HON'BLE SHRI JUSTICE VIRENDRASINGH GYANSINGH BISHT J DATE : 6th December, 2021 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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