Punjab National Bank ... vs Rajeev Vasant Sheth
2021 Latest Caselaw 16943 Bom

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             ORDINARY ORIGINAL CIVIL JURISDICTION
            Digitally
            signed by


                                         INTERIM APPLICATION (L) NO. 7362 OF 2020
            RUPALI
RUPALI      RAJESH
RAJESH      WAKODIKAR
WAKODIKAR   Date:
            2021.12.08



                                                              IN
            15:27:22
            +0530




                          COMMERCIAL EXECUTION APPLICATION (L) NO. 7358 OF 2020



                     Punjab National Bank (International) Ltd. .. Applicant/Decree Holder
                              v/s.
                     Rajeev Vasant Sheth                            .. Respondent/Judg.Debtor



                     Mr. Pradhnesh Sabnis for the Applicant/Decree Holder.

                     None for the Respondent/Judgment Debtor.


                                                          CORAM : A. K. MENON, J.

DATED : 6TH DECEMBER, 2021.

P.C. :

1. The respondent is not present. Mr. Sabnis submits that although

respondent has been served by e-mail, the date of listing today is not

been communicated. Earlier dates have been communicated.

2. The respondent is absent on call. Mr. Sabnis submits that

respondent is available at his address disclosed in the Interim

Application.

26. IAL 7362-2020.odt Wakodikar

3. Accordingly, respondent to be served by Bailiff through Sheriff of

Mumbai, returnable on 15th December, 2021.

4. Affidavit of service to be filed by 13th December, 2021.

(A. K. MENON, J.)

26. IAL 7362-2020.odt Wakodikar