The Executive Engineer, Kanher ... vs Shri. Ramchandra Balu Kenjale And ...
2021 Latest Caselaw 11315 Bom

                                              22A. IA 2995-20 in FAST 4345-20.odt


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                     INTERIM APPLICATION NO. 2995 OF 2020
                                       IN
                       FIRST APPEAL (ST.) NO. 4345 OF 2020


 The Executive Engineer,
 Kanher Canal Division No. 2.            ... Applicant/Appellant

          Vs.

 Ramchandra Balu Kenjale & Ors.                ... Respondents


 Mr. Y. G. Thorat i/b Mr. D. D. Shinde, Advocate for the
 Applicant/Appellant.
 Mr. Yogesh Dabke, AGP for State-Respondent Nos. 2 and 3.


                               CORAM     :     ABHAY AHUJA, J.

                               DATE      :     18th AUGUST 2021

 PC:

 1.        Heard.

2. Learned Counsel for the Applicant seeks for stay of the judgment

and award dated 6th July 2018 passed by the Learned Civil Judge,

Senior Division, Karad in LAR No. 02 of 2014.

3. Learned counsel for the Applicant submits that the land was

acquired for the road of Tarali Project.

4. Issue notice to Respondents, returnable on 17 th September 2021.

Learned AGP waives service of notice on behalf of Respondent Nos. 2

and 3.

Nikita Gadgil 1 of 2

22A. IA 2995-20 in FAST 4345-20.odt

5 Applicant is permitted to serve by any legitimate mode of private

service and file affidavit of service with tangible proof thereof by the

next date.

6. List the matter on 17th September 2021.

                                                        ( ABHAY AHUJA, J. )




 Nikita Gadgil                                                            2 of 2