Capt. Gavin Squeira And 35 Ors vs Sale Proceeds Of M. V. Malaviya 23 ...
2021 Latest Caselaw 10649 Bom

                                                          (11) coms.840.2017.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                              IN ITS COMMERCIAL DIVISION

                                COMM. SUIT NO. 840 OF 2017

            Capt. Gavin Sequeira                           ... Plaintiff

                     Vs

            Sale Proceeds of M.V. Malaviya & ors.          ... Defendants


            Mr. Pabitra Dutta i/b. Bose & Mitra & Co for the Plaintiff.

            Aditya Pimple and Sapna Rachure for the Offcial Liquidator.


                                    CORAM : B.P. COLABAWALLA, J.

MONDAY , 9 th AUGUST, 2021

P.C. :

1 The Offcial Liquidator has tendered a written

statement which is taken on record. The learned advocate

appearing on behalf of the plaintiff seeks time as his client wishes

to make the application for summary judgment under Order XIII-

A of the Code of Civil Procedure, 1908.

2 Under these circumstances, place the above matter on

23rd August, 2021 under the caption "for directions".

(11) coms.840.2017.doc

3 This order shall be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned shall

act on production by fax or e-mail of a digitally signed copy of this

order.

B.P. COLABAWALLA, J.

         Digitally
         signed by
VINA     VINA ARVIND
         KHADPE
ARVIND   Date:
KHADPE   2021.08.12
         16:07:54
         +0530