Deepak Raheja vs Ganga Taro Vazirani
2021 Latest Caselaw 10348 Bom

rsk                                   1/1             1-COMAP-L-11950-21.doc


IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION
          COMMERCIAL APPEAL (L) NO.11950 OF 2021
                          IN
          SUMMONS FOR JUDGMENT NO.45 OF 2019
                          IN
        COMMERCIAL SUMMARY SUIT NO. 972 OF 2019
                         WITH
         INTERIM APPLICATION (L) NO.11952 OF 2021
                          IN
          COMMERCIAL APPEAL (L) NO.11950 OF 2021

Deepak Raheja                                        ...Appellant
         V/s.
Ganga Taro Vazirani                                  ...Respondent

                               ----
Mr. Gautam Ankhad a/w Mr. Sunny Shah, Mr. Viral Dilip
Shukla, Mrs. Priti Viral Shukla i/b. M/s. Shukla & Associates for
the Appellant.

Mr. Zal Andhyarujina, Senior Advocate a/w. Ishani Khanwilkar,
Ativ Patel & Darshit Dave i/b AVP Partners.
                               ----

                                  CORAM : NITIN JAMDAR AND
                                          C. V. BHADANG, JJ.

DATE : 4 AUGUST 2021.

P. C.

Report has been submitted by the Mediation Center. At the joint request stand over to 11 August, 2021.

(C. V. BHADANG, J.) (NITIN JAMDAR, J.)

Digitally signed by RAJESHWARI RAJESHWARI SUBODH SUBODH KARVE KARVE Date:

2021.08.05 15:10:34 +0530