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Rajendra Tormal Saini Or Mali And 2 ... vs Bhupatbhai Ravjibhai Lukhi And 3 ...
2021 Latest Caselaw 10346 Bom

Citation : 2021 Latest Caselaw 10346 Bom
Judgement Date : 4 August, 2021

Bombay High Court
Rajendra Tormal Saini Or Mali And 2 ... vs Bhupatbhai Ravjibhai Lukhi And 3 ... on 4 August, 2021
Bench: A. K. Menon
                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                       COMMERCIAL EXECUTION APPLICATION (L) NO.14094 OF 2021

                Rajendra Tormal Saini @ Mali & Ors.       .. Applicants/Decree Holders
                         v/s.
                Bhupatbhai Rajivbhai Lukhi & Ors.               .. Respondents/
                                                                Judgment Debtors
                         And
                Basant Tormal Saini @ Mali                      .. Orig. Claimant 1C


                                                  WITH
                       COMMERCIAL ARBITRATION PETITION (L) NO.10221 OF 2021
                                                  WITH
                                 INTERIM APPLICATION (L) NO.10228 OF 2021
                                 INTERIM APPLICATION (L) NO.10226 OF 2021


                Bhupatbhai Rajivbhai Lukhi & Ors.               .. Petitioners
                         v/s.
                Tormal Dedraj Sainik @ Mali (Deceased)
                through legal heirs & Anr.                      .. Respondents


                Dr. D. S. Hatle a/w Deepak Jamsandekar for the petitioners in
                CARBPL/10221/2021 and for the respondent in COMEXL/14094/2021.

                Mr.Ram Upadhyay a/w Dharmesh Singh i/b. Law Competere Consultus
                for respondent nos.1A, 1B and 2 in CARBPL/10221/2021 and for the
                applicant in COMEXL/14904/2021.
                Mr. Yajuvendra S. Singh for respondent no.1C.

                                                     CORAM : A. K. MENON, J.

Digitally DATED : 4TH AUGUST, 2021.

signed by SANDHYA SANDHYA BHAGU BHAGU WADHWA WADHWA Date:

2021.08.05

12:45:53 +0530

7.COMEXL-14094-21.doc wadhwa P.C. :

1. Time to file reply on behalf of respondent no.1C in Commercial

Arbitration Petition (L) no.10221 of 2021 is extended upto

9th August, 2021.

2. S.O. to 11th August, 2021.

(A. K. MENON, J.)

7.COMEXL-14094-21.doc wadhwa

 
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