Aabidali Kadarali Shaikh vs The State Of Maharashtra
2021 Latest Caselaw 6874 Bom

                                             1/1                     WP-528.21 operative part.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO. 528 OF 2021

Aabidali Kadarali Shaikh
(In Nashik Central Jail)                                          ...Petitioner

         Versus

The State of Maharashtra                                  ...Respondent
                               ...
Mr. Advait M Sethna appointed advocate a/w. Mr. Raju Thakker Mr.
Tanay Nandot, Mr. Pranav Gohil for Petitioner.
Mr. Deepak Thakre, PP a/w. Mr. S.R. Shinde, APP for Respondent-
State.
                               ...
                       CORAM : S. S. SHINDE &
                                   MANISH PITALE, JJ.

DATED : 29th APRIL, 2021 P.C.

Heard.

2. Judgment reserved.

( MANISH PITALE, J.) (S. S. SHINDE, J.)

Bhagyawant Punde