Simples Gayatri Consortium vs Maharashtra State Road ...
2021 Latest Caselaw 6436 Bom

ppn                                  1              32-app-489.10.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

                       APPEAL NO.489 OF 2010
                                IN
                 ARBITRATION PETITION NO. 40 OF 2007

Simples Gayatri Consortium                          .. Appellant
      Versus
Maharashtra State Road Development
Corporation Ltd.                                    .. Respondent
            ---
Mr.Dushyant Purekar for the appellant.
Mr.Prashant Chawan a/w Mr.Arun Siwach, Ms.Priyanka Mitra,
Ms.Prachi V. i/by M/s.Cyril Amarchand Mangaldas for the respondent.
            ---
                        CORAM : R.D. DHANUKA
                                    V.G. BISHT, JJ.

                      DATE       : 9th April 2021

P.C.:-
.                 By consent of parties, place the matter       on board for

'hearing and final disposal' on 29th April 2021. Parties are directed to file brief written arguments along with synopsis and the judgment proposed to be relied upon with a copy to be served upon each other in advance.

                V.G. BISHT, J.               R.D. DHANUKA, J.