Raju S/O Pandurang Bandabuche (In ... vs State Of Mah. Thr. Its Secretary, ...
2021 Latest Caselaw 6159 Bom

                                            1                                    27-WP-307-20.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, NAGPUR.

                      CRIMINAL WRIT PETITION NO.307 OF 2020

                          RAJU S/O PANDURANG BANDABUCHE
                                                   Vrs.
                       STATE OF MAHARASHTRA AND ANOTHER
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Office Notes, Office Memoranda of                             Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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                          Shri Raju Kadu, Advocate for petitioner.
                          Shri T. A. Mirza, APP for respondent Nos.1 & 2.

                                          CORAM: Z.A. HAQ & AMIT B. BORKAR, JJ.

DATED : 06/04/2021.

1. Learned Advocate for the petitioner seeks time to produce on record the copy of judgment passed by the Appellate Court dismissing the appeal filed by the petitioner, challenging the judgment passed in Special Case No.10/2003.

2. Stand over to 11/06/2021.

                                           JUDGE                                     JUDGE

        Choulwar