The Union Of India, Through Its ... vs Ramchander Jaiswar S/O Lakrajram ...
2018 Latest Caselaw 1276 Bom

0111wp6257.18                                                                                       1

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH, NAGPUR.

                       WRIT PETITION NO.  6257  OF  2018
                                                        
 (The Unin of India thr. its Secretary, Ministry of Communication Department of Posts & Ors. vs.
                            Ramchander Jaiswar s/o Lakrajram Jaiswar)
_____________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders or directions                  Court's or Judge's orders.
and Registrar's Orders.


                                                           CORAM :  B.P. DHARMADHIKARI &
                                                                    S.M. MODAK, JJ.              

NOVEMBER 01, 2018.

Heard Mrs. M.R. Chandurkar, learned counsel for the petitioners.

2. The petitioners to supply copies and remove office objections during the course of the day. If service upon the respondent is not completed by returnable date, interim order shall stand vacated.

3. We extend the returnable date till 28.11.2018.

                                          JUDGE                                       JUDGE
                            *GS.