Suresh Rajendra Singh Kushwaha vs Jitendra Singh Rajendra Singh ...
2018 Latest Caselaw 1274 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                   APPEALS NO. 398 OF 2016
                             In
               TESTAMENTARY SUITS 97 OF 2011

 Suresh Rajendra Singh Kushwaha                  ....Petitioner
              V/S
 Jitendra Singh Rajendra Singh Kushwaha And 2 ....Respondent

Ors

WITH NOTICE OF MOTION (APPEALS) NO. 2002 OF 2016 In APPEALS 398 OF 2016

Suresh Rajendra Singh Kushwaha ....Petitioner V/S Jitendra Singh Rajendra Singh Kushwaha And 2 ....Respondent Ors

Mr. Mayur Khandeparkar along with Mr. Nitin Sopan Parkhe, Advocate for the Appellant Ms. Mamta Sodh along with Mr. Abbas Zaidy i/by M/s. Zohair and co., Advocate for the Respondents

CORAM : B.R. GAVAI & RIYAZ IQBAL CHAGLA, JJ DATE : 21st November, 2018

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P.C. :

Stand Over to 4th January, 2019. Ad-interim relief to continue till then.

( ASSOCIATE )

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