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Pradip Devidas Sapkale vs The State Of Maharashtra And ...
2016 Latest Caselaw 4300 Bom

Citation : 2016 Latest Caselaw 4300 Bom
Judgement Date : 29 July, 2016

Bombay High Court
Pradip Devidas Sapkale vs The State Of Maharashtra And ... on 29 July, 2016
Bench: R.M. Borde
                                                                                       16.odt
                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              BENCH AT AURANGABAD
                       16 WRIT PETITION NO. 7822 OF 2016




                                                                               
                          PRADIP DEVIDAS SAPKALE 
                                   VERSUS




                                                       
                   THE STATE OF MAHARASHTRA AND OTHERS
                                    ...
             Advocate for Petitioner : Mr. Bayas Anandsingh 
                AGP for Respondents State: Mr. P. S.Patil 




                                                      
             Advocate for Respondent No.3 : Mr. Y. B. Bolkar

                                         CORAM   :  R. M. BORDE & 
                                                     A. I. S. CHEEMA, JJ.




                                                
                                          DATE   :   29th July, 2016


    ORDER:   

ig Affidavit of service is filed. List the matter

for admission on 02.08.2016.

(A. I. S. CHEEMA, J.) (R. M. BORDE, J. ) JPC

 
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