Pramod S/O. Nageshwar Tirthakar vs State Of Maharashtra, Through Its ...
2016 Latest Caselaw 3866 Bom

Order                                                                                                 1507wp4742.15
                                                            1




                                                                                                             
                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              NAGPUR BENCH, NAGPUR.




                                                                                     
                                   WRIT PETITION No. 4742/2015.




                                                                                    
                                            Pramod Nageshwar Tirthakar
                                                      -VERSUS-
                                          State of Maharashtra and others.

Office notes, Office Memoranda of




                                                                   
Coram, appearances, Court's orders                                       Court's or Judge's Orders
or directions and Registrar's orders.
                                              
                                             
                                                                CORAM  :   B.P. DHARMADHIKARI &
                                                                           KUM. INDIRA  JAIN, JJ.

DATE : JULY 15, 2016.

Shri P.R. Agrawal, learned counsel for the

petitioner states that he is filing rejoinder during the

course of the day.

2. Shri B.M. Lonare, learned A.G.P. is seeking

time of two weeks more on behalf of respondent nos. 1

to 3.

3. List the matter for further consideration on

08.08.2016.

                                                                  JUDGE                         JUDGE

                                              Rgd.




 Order                                                                            1507wp4742.15





                                                                                        
                                                                
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