Br.Mgr Oriental Insura.Comp.Ltd Anr vs M/S.Sri Venkateswara Poly Systems Ors
2024 Latest Caselaw 8889 AP

Andhra Pradesh High Court - Amravati

Br.Mgr Oriental Insura.Comp.Ltd Anr vs M/S.Sri Venkateswara Poly Systems Ors on 25 September, 2024

   HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No.A.S.No.1533 of 2001

                       PROCEEDING SHEET

Sl. DATE                              ORDER                         OFFICE
No.                                                                  NOTE
22. 25-09-2024   VGKR, J

                        Heard Ms. P. Deepthi, learned counsel
                 representing on behalf of Sri A. Krishnam
                 Raju, learned counsel for the appellant and
                 Sri    P.   Girish   Kumar,    learned   Senior
                 Designated Counsel, representing on behalf of
                 Sri   Guduri    Venkateswara      Rao,   learned
                 counsel for the respondents.

'Reserved for Judgment'.

_________ VGKR, J CVD