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Smt.Gangamma And 3 Others vs H.B.Shankar Reddydied Per Lrs Rr 2 To 4
2024 Latest Caselaw 8831 AP

Citation : 2024 Latest Caselaw 8831 AP
Judgement Date : 23 September, 2024

Andhra Pradesh High Court - Amravati

Smt.Gangamma And 3 Others vs H.B.Shankar Reddydied Per Lrs Rr 2 To 4 on 23 September, 2024

APHC010989282003
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                  [3397]
                          (Special Original Jurisdiction)

           MONDAY ,THE TWENTY THIRD DAY OF SEPTEMBER
                TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                      FIRST APPEAL NO: 1500/2003

Between:

Smt.gangamma And 3 Others and Others                  ...APPELLANT(S)

                                  AND

H B Shankar Reddydied Per Lrs Rr 2 To 4 and Others   ...RESPONDENT(S)

Counsel for the Appellant(S):

  1. T P ACHARYA

Counsel for the Respondent(S):

  1. O MANOHER REDDY

The Court made the following:
 JUDGMENT:

When the matter is listed on 11.09.2024, under the same caption,

learned counsel for the appellants has requested time for bringing the legal

representatives of one of the appellants and that the matter was posted to

23.09.2024, under the same caption.

2. Though the matter was listed under the caption "For Dismissal" there is

no representation on behalf of the appellants. Learned counsel for the

respondents is present. It seems that the appellants are not inclined to

prosecute the appeal.

3. Accordingly, the Appeal Suit is dismissed for non-prosecution. No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 23.09.2024 SRT

 
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