The State Of Ap vs Kopparla Santhi
2024 Latest Caselaw 8594 AP

Andhra Pradesh High Court - Amravati

The State Of Ap vs Kopparla Santhi on 18 September, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

 APHC010448042023
                           IN THE HIGH COURT OF ANDHRA PRADESH
                                        AT AMARAVATI                   [3488]
                                  (Special Original Jurisdiction)


            WEDNESDAY ,THE EIGHTEENTH DAY OF SEPTEMBER
                  TWO THOUSAND AND TWENTY FOUR

                                     PRESENT

           THE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAO

                 THE HONOURABLE SRI JUSTICE HARINATH.N

                            WRIT APPEAL NO: 969/2023

Between:

The State Of Ap and Others                                   ...APPELLANT(S)

                                         AND

Kopparla Santhi and Others                                 ...RESPONDENT(S)

Counsel for the Appellant(S):

1. GP FOR ASSIGNMENT (AP)

Counsel for the Respondent(S):

1. GP FOR REGISTRATION AND STAMPS (AP)

2. P R K AMERANDRA KUMAR

The Court made the following:

I.A.No.1 of 2023

In view of the Judgment of the Hon'ble Supreme Court dated 19.07.2024 in S.L.P.No.2681 of 2024, this application is allowed.

Post on 25.09.2024.

R RAGHUNANDAN RAO,J

HARINATH.N,J RJS