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Boddu Nagaraju vs Boddu Venkata Durga Rani
2024 Latest Caselaw 8586 AP

Citation : 2024 Latest Caselaw 8586 AP
Judgement Date : 18 September, 2024

Andhra Pradesh High Court - Amravati

Boddu Nagaraju vs Boddu Venkata Durga Rani on 18 September, 2024

                                         1
                                                                        (RNT,J & VN,J
                                                               C.M.A.NO.745 OF 2007)

APHC010331522007
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                            [3470]
                             (Special Original Jurisdiction)

          WEDNESDAY ,THE EIGHTEENTH DAY OF SEPTEMBER
                TWO THOUSAND AND TWENTY FOUR

                                    PRESENT

          THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

            THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

               CIVIL MISCELLANEOUS APPEAL NO: 745/2007

Between:

Boddu Nagaraju                                                       ...APPELLANT

                                       AND

Boddu Venkata Durga Rani                                        ...RESPONDENT

Counsel for the Appellant:

   1. YALLABANDI RAMATIRTHA

Counsel for the Respondent:

   1.

The Court made the following:

JUDGMENT:

- (per Hon'ble Sri Justice Ravi Nath Tilhari)

On 20.08.2024, the following order was passed:

"Learned counsel for the appellant prays time to obtain instructions.

2. Post the matter on 03.09.2024."

(RNT,J & VN,J C.M.A.NO.745 OF 2007)

2. On 03.09.2024, the following order was passed:

"No representation on the either side.

2. Post after two (02) weeks."

3. No representation for the appellant.

4. The Civil Miscellaneous Appeal is dismissed for default.

5. No order as to costs.

6. As a sequel thereto, miscellaneous petitions, if any

pending, shall also stand closed.

____________________ RAVI NATH TILHARI, J

___________________ NYAPATHY VIJAY,J

Date : 18.09.2024.

RPD.

(RNT,J & VN,J C.M.A.NO.745 OF 2007)

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

AND

THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

(DISMISSED FOR DEFAULT)

CIVIL MISCELLANEOUS APPEAL NO: 745 of 2007

DATE : 18.09.2024

RPD

 
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