Undrajavarapu Chinnari vs Undrajavarapu Durga Rao
2024 Latest Caselaw 8398 AP

Andhra Pradesh High Court - Amravati

Undrajavarapu Chinnari vs Undrajavarapu Durga Rao on 12 September, 2024

                                         1
                                                                      (RNT,J & VN,J
                                                             C.M.A.NO.302 OF 2006)

APHC010399322006
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                          [3470]
                             (Special Original Jurisdiction)

             THURSDAY ,THE TWELFTH DAY OF SEPTEMBER
                 TWO THOUSAND AND TWENTY FOUR

                                    PRESENT

          THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

            THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

               CIVIL MISCELLANEOUS APPEAL NO: 302/2006

Between:

Undrajavarapu Chinnari                                          ...APPELLANT

                                       AND

Undrajavarapu Durga Rao                                       ...RESPONDENT

Counsel for the Appellant:

   1. CHAVALI RAMANAND

Counsel for the Respondent:

   1.

The Court made the following:

JUDGMENT:

- (per Hon'ble Sri Justice Ravi Nath Tilhari)

On 29.08.2024, the following order was passed:

"This appeal was filed by the wife challenging the decree of divorce.

2. In this appeal, there is interim order until further orders.

(RNT,J & VN,J C.M.A.NO.302 OF 2006)

3. Learned counsel for the appellant appearing through virtual mode prays for time to obtain latest instructions.

4. Post on 12.09.2024."

2. No representation for the appellant today.

3. Interim order granted earlier dated 13.04.2006 stands vacated.

4. The Civil Miscellaneous Appeal is dismissed for default.

5. No order as to costs.

6. As a sequel thereto, miscellaneous petitions, if any pending, shall

also stand closed.

____________________ RAVI NATH TILHARI, J

__________________ NYAPATHY VIJAY,J

Date : 12.09.2024.

RPD.

(RNT,J & VN,J C.M.A.NO.302 OF 2006)

THE HONOURABLE SRI JUSTICE RAVI NATH TILHARI

AND

THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY

(DISMISSED FOR DEFAULT)

CIVIL MISCELLANEOUS APPEAL NO: 302 of 2006

DATE : 12.09.2024

RPD