Kothapalli Gandla Damodaram vs Puli Jhansi Rani
2024 Latest Caselaw 8315 AP

Andhra Pradesh High Court - Amravati

Kothapalli Gandla Damodaram vs Puli Jhansi Rani on 11 September, 2024

                     HIGH COURT OF ANDHRA PRADESH
                                                                               46

  MAIN CASE NO:       S.A. No.547 of 2024
                              PROCEEDING SHEET
Sl.      Date                               ORDER                             OFFICE
No.                                                                            NOTE

      11.09.2024   BSB, J
                                      I.A.No.1 of 2024
                         This petition is filed to condone the delay of 40
                   days in filing the second appeal against the judgment
                   and decree in A.S.No.137 of 2016 dated 07.03.2024 on
                   the file of the VII Additional District Judge, Gudur,
                   SPSR Nellore District.

                         Issue notice to respondents no.1 and 2.

Learned counsel for the petitioner is permitted to take out personal service of notices to the respondents no.1 and 2 through RPAD and file proof thereof.

Post on 16.10.2024.

_________________ B.S.BHANUMATHI,J PNV