P.Chandra Sekhar Reddy vs The State Of Andhra Pradesh
2024 Latest Caselaw 8241 AP

Citation : 2024 Latest Caselaw 8241 AP
Judgement Date : 10 September, 2024

Andhra Pradesh High Court - Amravati

P.Chandra Sekhar Reddy vs The State Of Andhra Pradesh on 10 September, 2024

         HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
               MAIN CASE NO.: Crl.A.No.333 of 2023
                         PROCEEDING SHEET
Sl.    Date                          ORDER                        OFFICE
No.                                                                NOTE

06. 10.09.2024 VJP,J

                       Heard Sri Ch.Chaitanya Bhargava Sarma,
              learned counsel representing Ms.Sodum Anvesha,
              learned counsel for the appellant(s) and Sri Raja
              Reddy Koneti, learned counsel for the Respondent

No.2.

Reserved for Judgment.

______ VJP, J JLV

Download the LatestLaws.com Mobile App