Citation : 2024 Latest Caselaw 8234 AP
Judgement Date : 10 September, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 5815 of 2018
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
02. 10.09.2024 RNT, J
"Separate judgment is passed dismissing the writ petition for want of prosecution."
_______ RNT, J Dsr
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