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Giteli Imran vs The State
2024 Latest Caselaw 8158 AP

Citation : 2024 Latest Caselaw 8158 AP
Judgement Date : 9 September, 2024

Andhra Pradesh High Court - Amravati

Giteli Imran vs The State on 9 September, 2024

HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI

MAIN CASE No.Crl.A.No.407 of 2024 PROCEEDING SHEET Sl. OFFICE DATE ORDER NOTE No.

6. 09.09.2024 KSR,J & SRK,J (per Hon'ble Sri Justice K.Suresh Reddy)

Heard Sri Md Saleem Pasha, learned counsel for the appellant and Sri B.Narasimha Sarma, leaned Deputy Solicitor General of India.

Reserved the matter for Judgment.

__________________ K.SURESH REDDY,J

______________________ K.SREENIVASA REDDY,J

SAB

 
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