Y.Chandraiah Munganda E.G.Dt vs K.B.Ramakrishnayya Kunganda E.G.Dt 2 ...
2024 Latest Caselaw 7999 AP

Andhra Pradesh High Court - Amravati

Y.Chandraiah Munganda E.G.Dt vs K.B.Ramakrishnayya Kunganda E.G.Dt 2 ... on 3 September, 2024

APHC010367472002
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                   AT AMARAVATI               [3369]
                            (Special Original Jurisdiction)

                   TUESDAY ,THE THIRD DAY OF SEPTEMBER
                     TWO THOUSAND AND TWENTY FOUR

                                PRESENT

        THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                        SECOND APPEAL NO: 587/2002

Between:

Y.chandraiah Munganda E.g.dt                           ...APPELLANT

                                   AND

K B Ramakrishnayya Kunganda E G Dt 2 Or               ...RESPONDENT

Counsel for the Appellant:

  1. M S R SUBRAHMANYAM

Counsel for the Respondent:

  1. KATRAPATI SATYANARAYANA

The Court made the following:
 JUDGMENT:

None represented on behalf of the respondents.

2. Learned counsel for the appellant submits that the appellant died long

back and the legal representatives of the appellant are not evincing any

interest to prosecute the matter.

3. In view of the submissions made, this Second Appeal is dismissed as

abated. There shall be no order as to costs.

Consequently, miscellaneous petitions if any, stand closed.

____________________________________ JUSTICE T. MALLIKARJUNA RAO

Date :03.09.2024

MH THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

SECOND APPEAL NO: 587/2002

Date :03.09.2024

MH