T. Amaranatha Sarma vs A.P. State Agro Industries Development ...
2024 Latest Caselaw 9973 AP

Andhra Pradesh High Court - Amravati

T. Amaranatha Sarma vs A.P. State Agro Industries Development ... on 6 November, 2024

APHC010531402003
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                     [3397]
                          (Special Original Jurisdiction)

               WEDNESDAY ,THE SIXTH DAY OF NOVEMBER
                  TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                      FIRST APPEAL NO: 3925/2003

Between:

T. Amaranatha Sarma                                         ...APPELLANT

                                   AND

A P State Agro Industries Development Corporation Ltd   ...RESPONDENT(S)
and Others

Counsel for the Appellant:

  1. ANDAPALLI SANJEEV KUMAR

Counsel for the Respondent(S):

  1. T S V L N SWAMY (SC FOR AGRO IDC LTD)

  2. BANDA PRASADA RAO(SC FOR TSAIDC)

  3. A K JAYAPRAKASH RAO

The Court made the following:
 JUDGMENT:

Today though the matter was listed under the caption "For Dismissal"

there is no representation on either side. It seems that the appellant is not

inclined to prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution. No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 06.11.2024 SRT