Citation : 2024 Latest Caselaw 9970 AP
Judgement Date : 6 November, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.A.S.No.401 of 2004
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
09. 06.11.2024 VGKR, J
The Appeal Suit is dismissed. (Vide Separate Judgment).
_________ VGKR, J Ak/SRT
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!