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Veeravalli Ramudu vs The State Of Andhra Pradesh
2024 Latest Caselaw 10625 AP

Citation : 2024 Latest Caselaw 10625 AP
Judgement Date : 25 November, 2024

Andhra Pradesh High Court - Amravati

Veeravalli Ramudu vs The State Of Andhra Pradesh on 25 November, 2024

HIGH COURT OF ANDHRA PRADESH

WRIT PETITION No.27207 of 2021 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

04. 25.11.2024 RC, J

Learned Assistant Government Pleader sought further time to verify as to whether the Judgment relied by the learned counsel for the petitioner covers the issue involved in this writ petition or not.

Post the matter on 26.11.2024.

______ RC, J JLV

 
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