Polu Bhupal Reddy, vs M.C. Bhogi Reddy Died Leaving His Lrs 2 To ...
2024 Latest Caselaw 10624 AP

Andhra Pradesh High Court - Amravati

Polu Bhupal Reddy, vs M.C. Bhogi Reddy Died Leaving His Lrs 2 To ... on 25 November, 2024

APHC010001002008
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI             [3369]
                          (Special Original Jurisdiction)

        MONDAY, THE TWENTY FIFTH DAY OF NOVEMBER
            TWO THOUSAND AND TWENTY FOUR

                               PRESENT

      THE HONOURABLE SRI JUSTICE T MALLIKARJUNA RAO

                     SECOND APPEAL NO: 1418/2008

Between:

Polu Bhupal Reddy,                                 ...APPELLANT

                                 AND

M C Bhogi Reddy Died Leaving His Lrs 2 To 9    ...RESPONDENT(S)

Respondents and Others

Counsel for the Appellant:

1. V R AVULA

Counsel for the Respondent(S):

1. Y SRINIVASA MURTHY

The Court Made the Following

Judgment:

Learned counsel for appellant filed a memo seeking

withdrawal of the appeal.

2. Learned counsel for the respondents is present and

reported no objection.

3. Permission is accorded.

4. Accordingly, the appeal is dismissed as withdrawn. There

shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:25.11.2024 ASR

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Date:25.11.2024

ASR