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Medisetti Giri Babu, West Godavari Dist vs Prl Secy., To Revenue, Assn.Pot Dept., ...
2024 Latest Caselaw 10622 AP

Citation : 2024 Latest Caselaw 10622 AP
Judgement Date : 25 November, 2024

Andhra Pradesh High Court - Amravati

Medisetti Giri Babu, West Godavari Dist vs Prl Secy., To Revenue, Assn.Pot Dept., ... on 25 November, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE: W.P.No.22587 of 2012

                              PROCEEDING SHEET

Sl.No.    DATE                                                            Office
                                        ORDER

Note

19. 25.11.2024 CGR, J I.A.No.1 of 2017 The learned counsel for the petitioner after arguing for some time requests one last chance to produce certain documents to show that the subject property does not fall under Gajjala Cheruvu.

This Court has adjourned the matter on several occasions and keeping in view that this is a review petition seeking review of Judgment dated 19.02.2016, as a last chance, list the matter on 02.12.2024.

______ CGR, J RSD

 
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