Citation : 2024 Latest Caselaw 10594 AP
Judgement Date : 23 November, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: W.P.Nos.31643, 20425 and 37869 of 2015 PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
17. 23.11.2024 NJS, J
Heard Mr.M.Srinivasa Iyengar, learned counsel for petitioner(s), who appeared through online.
He submits that by virtue of the decision of Hon'ble Division Bench of this Court dated 22.11.2024 in W.A.No.97 of 2024, these writ petitions are to be allowed.
To enable the learned Government Pleader for Revenue to go through the said decision, post the matter on 29.11.2024 under the caption 'for judgment.
_________
NJS, J
sj
SL. DATE ORDER OFFICE
NO. NOTE
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