WP/6194/2012
2024 Latest Caselaw 10483 AP

Andhra Pradesh High Court - Amravati

WP/6194/2012 on 19 November, 2024

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  MAIN CASE: W.P.No.6194 of 2012

                             PROCEEDING SHEET

Sl.No.    DATE                                                           Office
                                        ORDER

Note

02. 19.11.2024 CGR, J After arguing for some time, learned counsel for the petitioner placed reliance on the Judgment of Hon'ble Supreme Court of India that in respect of Land Acquisition matters, the Court should be liberal in condoning the delay in latches and seeks time to place the same on record.

List the matter on 20.11.2024.

______ CGR, J RSD