Manthena Praveen Kumar vs The State Of Andhra Pradesh
2024 Latest Caselaw 10426 AP

Andhra Pradesh High Court - Amravati

Manthena Praveen Kumar vs The State Of Andhra Pradesh on 18 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE No.W.A.No.819 of 2024
                             PROCEEDING SHEET
Sl.No.    DATE                                                       Office
                                        ORDER

Note

05. 18.11.2024 RRR,J & MRK,J

Both the learned counsel seek time to verify the law on the issue raised before this Court and to place the necessary judgments before this Court.

Post on 02.12.2024.

Interim order granted earlier shall stand extended till 09.12.2024.

_______ RRR,J

______ MRK,J KPV