Citation : 2024 Latest Caselaw 10385 AP
Judgement Date : 15 November, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: M.A.C.M.A.No.680 of 2024
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
2. 15.11.2024 RNT, J & CGR, J Heard Sri Soora Venkata Sainath, learned counsel for the appellant.
2. Judgment is reserved.
_____________ RNT, J
_____________ CGR, J Pab
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!