Pamidimukkala Umadevi vs The State Of Ap
2024 Latest Caselaw 10319 AP

Andhra Pradesh High Court - Amravati

Pamidimukkala Umadevi vs The State Of Ap on 14 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

APHC010505652024   IN THE HIGH COURT OF ANDHRA PRADESH                   Bench
                                                                        Sr.No:-3
                                AT AMARAVATI                             [3446]

                     WRIT APPEAL NO: 915 of 2024 along with
                     WA.Nos.917, 918, 919, 920 & 921 of 2024

Nalluri Balakrishna                                                  ...Appellant

      Vs.

The State of Andhra Pradesh and others                            ...Respondents


                                     **********

Advocate for Appellant(s) : Prabhu Nath Vasireddy

Advocate(s) for Respondent(s) : K N Vijaya Laxmi, GP for Cooperation

CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO

DATE : 14th November, 2024

PC:

Copy of the judgment and order impugned be placed on record by learned counsel for the appellant.

Adjourned.

List on 21.11.2024.

DHIRAJ SINGH THAKUR, CJ

R RAGHUNANDAN RAO, J

Vjl