T. Srinivasulu vs The State Of Andhra Pradesh,
2024 Latest Caselaw 10204 AP

Andhra Pradesh High Court - Amravati

T. Srinivasulu vs The State Of Andhra Pradesh, on 12 November, 2024

Author: K.Suresh Reddy

Bench: K Suresh Reddy

                   HIGH COURT OF ANDHRA PRADESH
                      MAIN CASE : Crl.A.No.486 of 2017

                               PROCEEDING SHEET

Sl.                                                                          OFFICE
                                              ORDER

No      DATE                                                                  NOTE

9.    12.11.2024    KSR, J & SRK,J

(per Hon'ble Sri Justice K.Suresh Reddy)

The Criminal Appeal is allowed in part. (Vide Separate Judgment)

__________________ K.SURESH REDDY, J

______________________ K.SREENIVASA REDDY, J

SAB / TSNR