Bandi Savitri, vs N. Rama Krishna,
2024 Latest Caselaw 10144 AP

Andhra Pradesh High Court - Amravati

Bandi Savitri, vs N. Rama Krishna, on 11 November, 2024

APHC010572692005
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI               [3397]
                          (Special Original Jurisdiction)

               MONDAY ,THE ELEVENTH DAY OF NOVEMBER
                  TWO THOUSAND AND TWENTY FOUR

                                PRESENT

     THE HONOURABLE SRI JUSTICE VENUTHURUMALLI GOPALA
                       KRISHNA RAO

                       FIRST APPEAL NO: 189/2005

Between:

Bandi Savitri, and Others                          ...APPELLANT(S)

                                 AND

N Rama Krishna                                      ...RESPONDENT

Counsel for the Appellant(S):

   1. ALAPATI BALAGANGADHARA RAO

Counsel for the Respondent:

   1. B P RAJU

The Court made the following:
 JUDGMENT:

Today though the matter is listed under the caption "For Dismissal"

there is no representation on behalf of the appellants. Learned counsel for the

respondents is present. It seems that the appellants are not inclined to

prosecute the appeal.

2. Accordingly, the Appeal Suit is dismissed for non-prosecution. No costs.

As a sequel, miscellaneous petitions, if any pending, shall stand closed.

_______________________________ JUSTICE V.GOPALA KRISHNA RAO

Date: 11.11.2024 SRT