Sri. K.V.V. Satyanarayana, vs G. Sivannarayana
2024 Latest Caselaw 10091 AP

Andhra Pradesh High Court - Amravati

Sri. K.V.V. Satyanarayana, vs G. Sivannarayana on 8 November, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

                                   1




APHC010261172021

                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI             [3494]
                          (Special Original Jurisdiction)

              FRIDAY, THE EIGHTH DAY OF NOVEMBER
                TWO THOUSAND AND TWENTY FOUR
                               PRESENT
      THE HONOURABLE SRI JUSTICE NINALA JAYASURYA
      THE HONOURABLE SMT JUSTICE SUMATHI JAGADAM
                   LETTER PATENT APPEAL NO: 3/2021
Between:
Sri. K.v.v. Satyanarayana,                              ...APPELLANT
                                 AND
G Sivannarayana and Others                        ...RESPONDENT(S)
Counsel for the Appellant:
     1. C SUMON
Counsel for the Respondent(S):
     1. M SRIKANTH
The Court made the following:

JUDGMENT:

Heard Mr. C.Sumon, learned counsel for the appellant

appeared through online.

2. Learned counsel for the appellant submits that subsequent

to the filing present Letter Patent Appeal, the main C.C. is disposed of

on 29.07.2021.

3. In view of the same, nothing survives for adjudication in this

matter.

4. Accordingly, the Letter Patent Appeal is closed.

Consequently, Miscellaneous Applications pending, if any, shall also stand closed.

_____________________ NINALA JAYASURYA, J

_____________________ SUMATHI JAGADAM, J

Date:08.11.2024 ASR