A.S.V. Krishnam Rajudead vs The Deputy Director Of Enforcement
2024 Latest Caselaw 10087 AP

Andhra Pradesh High Court - Amravati

A.S.V. Krishnam Rajudead vs The Deputy Director Of Enforcement on 8 November, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE: Civil Miscellaneous Second Appeal No.11 of 2024 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE

09. 08.11.2024 NJS,J & JS,J C.M.S.A No.11 of 2024 The learned counsel on both sides have already completed their arguments and orders are to be passed.

Reserved for Judgment.

______ NJS,J

______ JS,J Ksj