Andhra Pradesh High Court - Amravati

Shaik Khajula vs Shaik Jani on 8 November, 2024

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA

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(SHOW CAUSE NOTICE SEFORE ADMISS! iON)

FRIDAY, THE EIGHTH DAY OF NOVEMBER
TWO THOUSAND AND TWENTY FOUR 7
'PRESENT:

YHE HONOURABLE SRI JUSTICE R RAGHUNANDAN RAG

Soetween:

SECOND APPEAL NO: 668 OF 2024 a

"2b, Musiim, aged about 63 years,
"village, suntur rural mandal --~
Yfendant No. é/Respondent No.6)

Anpallant

AND

i. Shaik Jani S/O fate Shaik Masthan sabeb, aged about 60 years,
Cullvation, 8/0 radape! akuluru village, tur rural mandal,
aintht/Appellant)

2, Shaik Pentu Saheb S/O Shaik Bade Sah » Musitmr, aged about
mi "

H y Woy teed wit . art Rea FA
} Shaik Bade Saheb, Musiim, aged ahout 74

oh ob, Musiirn, aged about
.

3. Shaik Subhan Saheb S/O Shalk Bade oaneb, Muslirn, aged about 56 years,

ik Gafoor Saheb S/D

?. Shaik Tsub S/O late Ma

mm bee dees oh, eed ee oS A 3, nap gp oy ss) d t Ost raid % ist edb

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24, Shaik Fathimun, Wio Sheik Mabuvall (Yo late Pentu Saheb, Musim, aged about 69 years, Ro Pedapalakuluru village, Guntur Rural mandal 2a. Kamal Hasini, Wo Masthan val, Musiim, aged about 64 years, Réo Pedapalakuluru vilage, Guntur Rural mancdal . (Defendants/Respondents} Respondents

WHEREAS the Appellant above named through his Advocate SR} RAMA MOHAN RAC KOTHA presented this Secand Appeal under Section 100 GRC praying that in the circumstances stated in the memorandum of grounds fled in support of the appeal the High Court may be pleased fo set aside Judgment and decree dated 19.06.2024 In AS No.113/2045, on the file of V Additional District and Sessions Judge cum Special Judge for trial of offences against women, Guntur, by restore the judgment and decree dated 12.93.2015 in O.S.No. 74 of 2008 on the file ofl Additional Junior Civi Judge;

Guntur

AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon heanng the arguments of Sri RAMA MOHAN RAO ROTHA, Advncate for the Pattioner, directed issue of notice te the Respondents herein fo show cause as fo why this SECOND APPEAL should not be admitted. .

You vin:

1. Shaik Jani, S/o fate Shaik Masthan Saheb, aged about ao years.

Gullvation, Rio Pedapalakuluru village, Guntur rural mandal,

é. Shalk Pentu Saheb, Sfo Shaik Bade Saheb, aged about 79 years. Rio.

Pedapalakuluru Wage, Guntur rural mandal,

tad

Shaik Jani Saheb, So Shaik Bade Saheb, aged about 74 years. Rigo

Pedapaiskuluru village, Guntur rural manda.

ig9

10.

chalk Salida Saheb 3, Sfo Shalk Bade @ Saheb, aged about 8 years. Rio Pedapalakuluru 4 Hage, Guntur rurs} manedal, Shaik Subhan Saheb, Slo Shak Bade Saheb, aged about 88 years.

Ro Pedanalakulurn yil Hage, Guntur rural marndal,

Shalk Gafoor Saheb, Sfo Shalk Sade Saheb. aged about 64 years Rig Pedapalakuluru village, Guntur rural m aodal.

Shak fsub, Sfo late Masthon ® Saheb, aged about ae years, Ryo

Pedapalakulury Vilage, Guntur rural rane al. Pathan Jani, Sfo Hussain Khan, aged about 6A years, Rio Pedapalakuluru vilage, Gurtur rura ai Mandal

Shaik Kismath BL Vvwo late Allabakshy, aged about 58 years. 0. No. {- S145, Guilsnagundia, Guntur

ohaik Shareefa, f¥o late Allabakshu. aged about 20 years, Ono. 7-3. Ts, Sufanagundia, Guntur

Shaik Habeehs Co iate Alla Bakshu, aged about 23 years, Rio O.No T4978, Guianaqundia, Guntur,

SS} &

Tak Momeea, i/o late Alla bakshu WW, aged about 23 years, Rio D No 4 S175, Gu anagundia. tsurituy, whaik Gulraar, Wis fale Ahsmad. aged about 58 ySars, Rig

Pedapalakuluru village, Guntur Rural Mandal.

. Shaik Sharesia, Ovo late Ahamad, aged about 38 years, Rig

Pedanpalakuluru villa age, Guntur Rural Mandal

. Shaik Sharmila, Dla fate Ahamad, aged about 28 years, RO

Pedapalakuluru villa age, Guntur Rural Mandal.

'O. Shaik Rernath BN, Wio Shaik Saida, aged sbout 5a Years, Rio Ch No.

TO-TO.S45/4 Pedanalakuluru, Gurtur rural maneal,

. Shailk Sade Saheb, Sfo Shaik Saida Bi, aged about 39 years, Rio Dp.

$ AREY ry os i ws tates dsaees fOr aeyts rise y ° No. 719. PO-SaS/ 4, Padanalakuluru, Guntur rural mandal.

Shaik Mahabaoh Subhani, Svo Shaik Saida 81, aged about SE

¥SQrS.

Rio D No. t4 S-10-848/q fg Medapalakuluru, G sUntUP fural manda!

19. Pathan Nurzahan, Wo Pathan Subhani, aged about 35 years. R/O D. No. T18-10-845/1, Pedapalakuluru, Guntur rural mandal.

20. Shaik Fathimeon, Wo Shaik Abdul Rahiman, aged 35 years, Rio D.

No, 119-10-845/4, Pecapalakuluru, Guntur rural mandal.

Shaik Jan BL Wo late Pent Saheb, aged about &4 years .R/G

Pedanpalakuluru village, Guntur Rural mandal

22. Shaik Bail, S/o late Penty oaheb, aged about 59 years. R/O Pedapalakuluru village, Guntur Rural mandal

25. Shaik Bade Saheb, S/o late Pentu Saheb, aged about §4 years. R/O Pedapalakuluru vilage, Guntur Rural mandal

a4, Shaik Fathimun, Wo Shaik Mabuvali C¥o late Pentu Saheb, aged about S8 years R/O Pedanalakuluru village, Guntur Rural mandal

25. Karmal Hasini, Wo Masthan val, aged about 64 years, Ris

Pedapalakuluru village, Guntur Rural mandal

ae be and hereby directed to show cause either a@ppeanng in person or through an Advocate, as to why In the circurnslances set out in the petition and the affidavit fled therewith (capy enclosed) this SECOND APPEAL shauia

nat be admitted, an or before SO.47.2084, io which date the case stands

. &

posted for hearing,

IA NO: 1 OF 2034

Patition under Order XLI Rule V and Section T37 CRC is filed paving that in the circumstances stated in the memorandum of grounde Aled in Support of the petition, the High Court may be pleased to grant stay of all further proceedings in Judgement and Decree dated 19.08.2004 in AS'

13/2015 on the file of V Additional District and Sessions Judge cum Spec sit Judge for trial of offences against women, Gurrtur, pending disnosal of

SA No. 888 of 2024, on the file of the High Court.

Yhe Court mads the following: ORDER

Notice before admission.

The learned counse! for the appellant is permitted fo take out

personal notice to the respondents by RPAD and file proof of service by

the next date of hearing.

Post on 29.71.2024.

in the meanwhile, final decrees proceadings may go on. However,

the final decree shall not be drawn up.

TRUE COP yyy For.

The V Additional District and Sessions Judge cum Special Judge for trial of offences agai inst worten, Guntur, Guntur District The Hf Additional Junior Oia Judge, Guntur, Guntur Distrieg Shaik dan, Sfo late Shaik Masthan Saheb, aged aboul SO years. Gullivation, Rio Pedapalakuluru village, Guntur rural mandal, Shaik Pentu Saheb, S/o Shalk Bade Saheb. aged about 7S years, Rio Pedapalakuluru village, Guntur rural mandal. Shaik Jani Saheb, Sfo Shaik Bade Saheb aged about 74 years. Rig Pedapalakuluru village, Guntur rural mandal, Shaik Saida Saheb, S/o Shalk Sade Saheb. aged about 69 years. Rio

Pedapalakuluru village, Guntur rural mancdal,

mond

.Shaik Shareefa, Dis late Allsbakshu, aged about 30 years, Dung. 1-3-

Shaik Subhan Saheb, Sio Shaik Bade Saheb, aged ahout 56 years. R/o Pedapalakuluru village, Guntur rural mandal.

Shaik Gafoor Saheb, S/o Shaik Bade Saheb, aged about 64 years. Rio Pedapalakuluru village, Guntur rural mancal.

Shaik Isub, S/o late Masthan Saheb, aged about 76 years, Ryo

Pedapalakuluru vilage, Guntur rural manda.

"ON

Pathan Jan, S/o Hussain han, aged about 6 years, Ryo

Pedapalakuluru village, Guntur rural manda!

1. Shaik Kismaih Bi, VWo late Allahakshu. aged about 58 years, D. No. 4-

3-115, Guilanagundia, Guntur

oR

119, Guianagundla, Guntur

_ Shaik Habesbe, Bo late Alla Bakshu, aged about 22 years, Rio D.No:

1-3-1715, Guflanagqundia, Guntur.

. chalk Morneea, Dyo late Alla bakshu, aged about 23 years, Rio D.No. 4.

3-115, Guilanagundia, Guntur.

.Shaik Gulesar, Wie late Ahamad, aged about §6 years, Rig

Pedapalakuluru vi iNage, Gurtur Rural Mandal.

.ohak Shareefa. Gfo fate Ahamad, aged about 28 years, RYO

Pedanalakuluru village, Guntur Rural Mandal.

. Shak Sharmila, D/o iate Ahamad, aged about 26 years, R/O

Pedapalakuluru village, Guntur Rural i Mandal,

. Shaik Rernath Bi Wo Sheik Saida, aged about §9 years, Rio DL No.

TTS 10-S45/ 4, Pedapalakuluru, Guntur rural mandal.

. Shaik Bade Saheb, S/o Shaik Said da Bi, aged about 39 years, Rio O

No. 179-10-845/4 , Pedapalakuluru, Guntur rural mMancial,

. Shaik Mahabooh Subhani, Sfo Shaik Salida Bi aged about 36 years.

Rio D. No. 149-4 0-845/1, Pedapalakuluru, Guntur rural mandal,

|. Pathan Nurzahan, Wo Pathan Subhani, aged about 35 years. RYO DL

No. 119-70-845/4 Pedanglakuluru, Guntur rural mandal,

PSR

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