Deepak Kumar Tala vs The State Of Andhra Pradesh
2024 Latest Caselaw 10031 AP

Citation : 2024 Latest Caselaw 10031 AP
Judgement Date : 7 November, 2024

Andhra Pradesh High Court - Amravati

Deepak Kumar Tala vs The State Of Andhra Pradesh on 7 November, 2024

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                             Crl.A.No.675 OF 2024

                             PROCEEDING SHEET

Sl.                                                                  OFFICE
        DATE                           ORDER
No.                                                                   NOTE
04.   07.11.2024   VJP,J:

                        Heard    Ms.Aishwarya    Nagula   learned
                   counsel for the petitioner, Sri V.R.Maheswara
                   Rao.P learned counsel for respondent No2 and

Ms.K.Priyanka Lakshmi, learned Assistant Public Prosecutor.

Reserved for judgment.

_________ VJP,J MH

Download the LatestLaws.com Mobile App