M/S. Sha Mohan Lai Parasmal And Co., vs Yeleswarapu Hanuma Kumari,
2024 Latest Caselaw 4901 AP

Andhra Pradesh High Court - Amravati

M/S. Sha Mohan Lai Parasmal And Co., vs Yeleswarapu Hanuma Kumari, on 28 June, 2024

IN THE HIGH COURT OF ANDHRA PRADESH AT AMARA

THURSDAY, THE NINTH DAY OF MAY
TWO THOUSAND AND TWENTY FOUR

> PRESENT:
THE HONOURABLE SRI JUSTICE DR. V.R.K. KRUPA SAGAR

SECOND APPEAL NO: 179 OF 2024

Behween:

1. Mis. Sha Mohan Lal Parasmal & Co., M.P., Jewellers, rep. by Prooriefor
Sha Bavarlal, S/o Sonal, Hindu. A eo 76 years, Qeoc-Business, Réo Jain
: HE, » AG ¥

Terriple Street, Ganganammapet, Tanall, Guntur District.

2. Dilip, Sfo Sonal, Hindu, Aged 44 years, Occ-Business, R/o Jain Temple
Street, Ganganarnmanet, Tenall, Guntur District.

Appelants
AND

® Yeleswarapu Hanuma Kumari, Wo Narayana Murthy, Hindu, aged 63

years, Properties, Rio O.NO.1-34-11, Nazarpet, Tenall, Guntur District.
Respondent

Second Appeal under Section 100 CPC Agarieved by the judgment and
decree dated 16-10-2023, A.S. No. 13 of 2049 on the fle of the Xf Additional
Distniat Judge, Tenall, confirmed by the Principal Serlor Civil Judge, Tenall in

OS.No.105 of 2014 dated 29.11.2018, the appellant herein present this
Memorandum of Second Anpea!


{ OF 2024

~
«

IANO

; go ° ry 5 nae 7 £4 go "is heed
i iP Be 2 me BO & 2 & &
a> rr rn aa fe Sb

GS 8 oo &

& gb FB a co,
oboe - ae an ' ws o of,
Mm Gb ee 4 Be om
eo Cae tpn Sole j cy
'nad trek yor Recced Sead! ifs [a3 ceed howe
pesers wnee 7 [an eS a oe lee ped
"aoe arcs oo eee oe ngaee Sve
te Bb ey mn a
¢ este, renee Greece aS ve 4 +] me Chene baw
[om i wm * : Ice (rn Sn: &
gee x "ps & " we sees whoo "A fon ne! oe
a er <n a nd " m *
i come ne nn r, @ 2 & ge
he tees hey nn Ses og ne tbo ge foo, ee pm acd
CR Mowe £3 5a; mys fe noe Ione Ke a
: £4 as sete ft we ead By is "oe
a 3 "5 nh a mw "es '
Che 4 a [a a Me ot Be
~*~ op ex we <3 Lb 4 Th on i
a. o nn nT ars a i on foe EB bon
ao i ob, "Rw Rae Be oo oe :
tb th the OB Bm Ut a Be o
ee a on = Bs bbe
Poe EO am im @ SE ae ae
oe i be ty & 8 fo B i me oe
in ar as rn ns) ae fe OG cd won
ow £& & OG "~ 9 om fe oe eo
4 myn, aS pe HS tp EE 74
a a rn ti Ga ks van ln, net
3 i oe on fe Soo ah od bee. ¢%
pe wm EE "a Hm ©@ ae Oe al
fe eee oO po gers ye P
5 a ne Se a eo em 2 ® a one
6 68 © 2 i fe a ie
Pad "9% ed ss) oheet , , pes ip % 4 -
We te A Bp, ROR = fw @ & me ioe
tee tO kG a an as = woe
; 0 Sn a ae: oo a ps8 a" om
re i ge ES ie Bow Bo ee
& gy iy ey ; (ye io
fy "E Bg a ann foes
ge 7G bo = Re eB? a
weog eer? Srww 4 Ione ne. :
cn oa se a ae Gm oy, as
w os ok ON OG no se]
Sn © <5 ac, 90s oo, & & 2 fe *% ae
fe yan an as hee Sgech A Se : Bm, Ie
CS ue $2] ocd ud bore Lb ae faa 2% & £3
epee shoe % " wanes t op ce 3 oweew rae "eet at
a oy 4 £3 werd Cob x baoeed + xf am a
ee et Be © 2 B cy &
hy a nn ' a - wm to Se oes Keb fp
Ch at a 0 fo Se on 6% 7 x ww oS
a BB ay ke ow Eo OS  y fe 1 "a
ep YP oo aap So oe & a
r% vod + pe} "fe 4 ge a cn
ESO ¢ gp Fe &  ~ 2 oe & E ae
oe oe Oye ee of B @ = 8
acd A go = nd hen <3 it) waved
4 ¢ ma ae :
é i= Oe be ONE oa a ae od
. "iin, ona ; is g:
St eo e Bo Oo 2m
a a ee me fe
is ite Pern, Fuad ne fase .
&& Rm BS e op 2 »
MG € tt (2 - G 2 6S Oo a 2 OF

fo Sri Devi

>

"

The Principal Senie
C

Cine spare

One C

a. The Xi Addi. (Netrict Jude

4. Gre é

y,
-
a.
Fee
Ne

Ta,


NIGH COURT

J

ORLYRES,

28.06.2024

.
°

DATED

LIST ON O3.07 2024

ORDER

SA.NO.1'S OF 2024

INTERIM ORDER EXTENDED

SN