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Shaik Sonaraj vs The State
2024 Latest Caselaw 5168 AP

Citation : 2024 Latest Caselaw 5168 AP
Judgement Date : 5 July, 2024

Andhra Pradesh High Court - Amravati

Shaik Sonaraj vs The State on 5 July, 2024

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                               Crl.A.No.290 OF 2024

                               PROCEEDING SHEET

Sl.                                                                         OFFICE
        DATE                             ORDER
No.                                                                          NOTE
02.   05.07.2024   AVRB,J:
                       Learned counsel for the appellant submits
                   that the date of judgment was on 05.02.2024 and
                   there was no delay in filing the Appeal. However,
                   he filed an interlocutory application seeking to
                   condone the delay mistakenly.
                        This   Appeal    is   filed   by   the   defacto-
                   complainant against the order of acquittal.
                        Issue notice to the respondents.

List the matter after six (6) weeks.

_________ AVRB,J

MH

 
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