G.Applanaidu And G.Nookaraju vs K.Venkayammadiedand ...
2024 Latest Caselaw 5167 AP

Citation : 2024 Latest Caselaw 5167 AP
Judgement Date : 5 July, 2024

Andhra Pradesh High Court - Amravati

G.Applanaidu And G.Nookaraju vs K.Venkayammadiedand ... on 5 July, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No. A.S.No.463 of 2005

                    PROCEEDING SHEET

Sl. DATE                            ORDER                     OFFICE
No.                                                            NOTE
10. 05-07-2024   VGKR, J


                        Heard Sri M R S Srinivas, learned
                 counsel for the appellants and Ms. Sree
                 Deepthi, learned counsel representing on
                 behalf of Sri P. Ganga Rami Reddy, learned
                 counsel for the respondents.

'Reserved for Judgment'.

______ VGKR, J

CVD

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