Darapaneni Nanda Kishore, vs State Of Andhra Pradesh,
2024 Latest Caselaw 5163 AP

Andhra Pradesh High Court - Amravati

Darapaneni Nanda Kishore, vs State Of Andhra Pradesh, on 5 July, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

WRIT PETITION No.33791 of 2015

PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE

3. 05.7.2024 NJS, J W.P. No.33791 of 2015 Mr.P.Vidyasagar, learned counsel for the petitioner, who appeared through online, made submissions inter alia that the matter is squarely covered by the Division Bench Judgment reported in 2009(2) ALD 250 (DB) as also the other recent decisions. He wishes to file the same.

List the matter on 19.7.2024 "For Orders".

______ NJS, J vasu