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Vijanapalli Navakoti Pulla Rao Died And ... vs Chinni Radhakrishna
2024 Latest Caselaw 5126 AP

Citation : 2024 Latest Caselaw 5126 AP
Judgement Date : 4 July, 2024

Andhra Pradesh High Court - Amravati

Vijanapalli Navakoti Pulla Rao Died And ... vs Chinni Radhakrishna on 4 July, 2024

APHC010580892017

                    IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI                  [3364]



                   THURSDAY, THE FOURTH DAY OF JULY
                    TWO THOUSAND AND TWENTY FOUR

                                PRESENT

         THE HONOURABLE SRI JUSTICE A V RAVINDRA BABU

                      FIRST APPEAL NO: 753 OF 2017

Between:

  1. VIJANAPALLI NAVAKOTI PULLA RAO (DIED),

  2. VIJANAPALLI VENKATA RAMAKRISHNA, S/O. V.NAVAKOTI PULLA
     RAO D.NO. 13/351 1ST FLOOR, SRIVARI COMPLEX, KAKARLAVARI
     STREET, NELLORE

  3. VIJANAPALLI SUGUNA KUMAR, S/O. V.NAVAKOTI PULLA RAO
     D.NO. 13/351 1ST FLOOR, SRIVARI COMPLEX, KAKARLAVARI
     STREET, NELLORE

  4. VIJANAPALLI POORNAKALADHAR, S/O. V.NAVAKOTI PULLA RAO
     D.NO. 13/351 1ST FLOOR, SRIVARI COMPLEX, KAKARLAVARI
     STREET, NELLORE

                                                     ...APPELLANT(S)

                                  AND

  1. CHINNI  RADHAKRISHNA,   S/o.   SUBBAIAH            D.No.13/82-D,
     MANDAPALA STREET, NELLORE DISTRICT

                                                     ...RESPONDENT

Counsel for the Appellant(S):

  1. MADHAVA RAO NALLURI

Counsel for the Respondent:

  1. M.RAVINDRA
 The Court made the following:

JUDGMENT:

Learned counsel for the appellants brought to the notice of the Court

that he filed a request letter dated 28.06.2024, in the Registry seeking

permission to withdraw the Appeal.

Considering the same, the Appeal Suit is dismissed as withdrawn.

Consequently, miscellaneous applications pending, if any, shall stand closed.

________________________________ JUSTICE A.V. RAVINDRA BABU Dt.04.07.2024 MH THE HONOURABLE SRI JUSTICE A V RAVINDRA BABU

A.S.NO:753/2017

Dt.04.07.2024 MH

 
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