Sreerama Trading Co. Rep. By Partners vs Sri Raghavendra Fertilisers ...
2024 Latest Caselaw 5125 AP

Citation : 2024 Latest Caselaw 5125 AP
Judgement Date : 4 July, 2024

Andhra Pradesh High Court - Amravati

Sreerama Trading Co. Rep. By Partners vs Sri Raghavendra Fertilisers ... on 4 July, 2024

     HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

            MAIN CASE No. A.S.No.2302 of 2002

                     PROCEEDING SHEET

Sl. DATE                            ORDER                      OFFICE
No.                                                             NOTE
4.  04-07-2024   VGKR, J


                        Heard Sri V. Maheswar Reddy, learned
                 counsel for the appellants.
                        No representation on behalf of the
                 respondents.

List the matter on 08.07.2024, under the caption 'For Judgment'.

______ VGKR, J

CVD

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