United India Insurance Co Ltd vs Nagi Chinna Balaraju 2 Ors
2024 Latest Caselaw 5052 AP

Andhra Pradesh High Court - Amravati

United India Insurance Co Ltd vs Nagi Chinna Balaraju 2 Ors on 3 July, 2024

APHC010608772008
                   IN THE HIGH COURT OF ANDHRA
                               PRADESH
                                                             [3460]
                            AT AMARAVATI
                     (Special Original Jurisdiction)

             WEDNESDAY ,THE THIRD DAY OF JULY
              TWO THOUSAND AND TWENTY FOUR
                            PRESENT
      THE HONOURABLE SRI JUSTICE NYAPATHY VIJAY
        CIVIL MISCELLANEOUS APPEAL NO: 1637/2008
Between:
United India Insurance Co Ltd                       ...APPELLANT
                                AND
Nagi Chinna Balaraju 2 Ors and Others          ...RESPONDENT(S)
Counsel for the Appellant:
     1. N RAMA KRISHNA
Counsel for the Respondent(S):
     1. D KODANDARAMI REDDY
The Court made the following:

JUDGMENT:

This case was listed on 06.12.2023, 02.05.2024, and

09.05.2024 and case was adjourned as there was no

representation for the parties. On 24.06.2024 also, there was no

representation and case was posted to today under the caption

'for dismissal'.

2. Even today, there is no representation for the appellant.

3. Hence, the Civil Miscellaneous Appeal stands dismissed for

non-prosecution. No order as to costs.

4. As a sequel, the miscellaneous petitions if any shall stand

dismissed.

___________________ NYAPATHY VIJAY, J Date: 03.07.2024 Pab

HON'BLE SRI JUSTICE NYAPATHY VIJAY

CIVIL MISCELLANEOUS APPEAL No.1637 of 2008

DATE: 03.07.2024

Pab